Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 114(1)] [Section 114] [Entire Act]

State of Haryana - Subsection

Section 114(1)(f) in Haryana Co-operative Societies Act, 1984

(f)an order of the Registrar removing the committee or a member of the committee of a co-operative society under section 34 or 35;