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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(a) in The University of Kota Act, 2003

(a)direct that this Act shall during such period as may be specified in the order take effect subject to such adaptations whether by way modification, addition or omission consistent with this Act, as it may deem fit to be necessary or expedient, or