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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1) in Himgiri Zee University Act, 2003

(1)The Board of management shall consist of : -
(a)the Vice-chancellor;
(b)a nominee of the UGC
(c)five persons, nominated by the Taleem Research Foundation, Ahmadabad;
(d)two professors of the University, by rotation on the basis of seniority for a period of one year;
(e)two Deans of the faculties as nominated by the Chancellor;
(f)principal Secretary/Secretary to the State Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government;
The Vice-Chancellor shall be the Chairperson of the Board of management and the Registrar shall be the secretary of the Board of Management.