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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(1)to provide instructions in all branches of Music and performing arts and to make provisions for research and advancement of studies in Music and performing arts and dissemination of knowledge thereof.