Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 139 in Tripura Municipal Act, 1994 139. Power to make regulation. - The Municipality may make building regulations, consistent with the Power to Make provisions of this Act and the rules made by the State Government thereunder.
