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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(a) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(a)Pension products may be offered on any of the following platforms:
(i)Individual Unit Linked pension products;
(ii)Group Unit Linked pension products;