Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(viii) in Bihar Police Sub-ordinate Services Commission Rules, 2017 (viii)"Post" means any post to which for appointment, the recommendation of the Commission is required under section-8 of the Act;
