Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(2)The colleges and institutions related to various disciplines of Health Sciences located within the State, on satisfying such conditions, as laid down by Statute or Ordinances for the purposes of affiliation, be affiliated to University.