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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1) in The Merchant Shipping (Fire Appliances) Rules, 1969

(1)Every fixed foam fire extinguishing installation fitted in compliance with these rules shall be capable of discharging through fixed discharge outlets in not more than 5 minutes, a quantity of foam sufficient to cover to a depth of 15 centimetres the largest single area over which oil fuel is liable to spread. Such installation shall be capable of generating foam suitable for extinguishing oil fires and means shall be provided for the effective distribution of the foam through a permanent system of piping and control valves or cocks to discharge outlets, and for the foam to be effectively directed by fixed sprayers on other main oil fire hazards in the protected space either simultaneously or separately. Such installation shall include mobile sprayers ready for immediate use in the firing area of the boiler.