Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Municipal Corporation Rules, 2004

(2)Notwithstanding any thing contained in any other rule in force for the time being, the Orissa Travelling Allowance Rules as amended from time to time by the Government shall apply to such employees of Corporation Services in the same manner as those of Government servants of similar standing and status.