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State of Rajasthan - Section

Section 44 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

44. Duration of storage.

(1)Authentication transaction data shall be retained by the Authority for a period of six months, and thereafter archived for a period of five years.
(2)Upon expiry of the period of five years specified in sub-rule (1), the authentication transaction data shall be deleted except when such authentication transaction data are required to be maintained by a court or in connection with any pending dispute.