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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(4)(V) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(V)a provision requiring the deduction in the number of posts of the officers, teachers and other person employed by the University;