Section 3(1)(vii) in Rajasthan Land Revenue Act 1956

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State of Rajasthan - Subsection

Section 3(1)(vii) in Rajasthan Land Revenue Act 1956

(vii)"Words and expressions" defined in the Rajasthan Tenancy Act, 1955 (Rajasthan Act 3 of 1955) shall, wherever used herein, be construed to have the meanings assigned to them by the said Act; and

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State of Rajasthan - Subsection

Section 3(1)(vii) in Rajasthan Land Revenue Act 1956