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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(1)The Board may turn, divert, discontinue the public use of, or permanently close, any public street vested in it or any part thereof.