Himachal Pradesh High Court
Jai Kumar vs . State Of H.P. & Ors. on 10 April, 2023
Bench: Sabina, Satyen Vaidya
Jai Kumar vs. State of H.P. & Ors.
.
CWP No. 1828 of 2023.
10.04.2023 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Panay Pratap Singh, Additional Advocate General, for the respondents.
At the request of learned Additional Advocate General, list on 12th April, 2023.
(Sabina) r Acting Chief Justice (Satyen Vaidya) Judge.
10th April, 2023.
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