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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(26)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)in respect of ground floor, ground area covered immediately above the plinth level by the building but does not include the open space covered by-