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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(g) in Bihar Urban Local Body (Community Participation) Rules, 2013

(g)to address and monitor issues of public health in the area, especially prevention of diseases, out break of epidemics and incidents of natural calamity and to make arrangements to inform competent authorities about them.