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Bombay High Court

M/S Gadekar Ginning And Pressing Pvt. ... vs Canara Bank Through Its Authorized ... on 3 February, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                      {1}
                                                                 common order


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD


                                CORAM : MANGESH S. PATIL
                                        & S.G. CHAPALGAONKAR, JJ.

DATE : 3 FEBRUARY 2023 P.C.:-

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters (Urgent Category) Date 952 CRIMINAL PUBLIC INTEREST LITIGATION 13th March 2023 NO.2 OF 2021 955 FAMILY COURT APPEAL NO.16 OF 2019 WITH FCA/18/2020 957 WRIT PETITION NO.2717 OF 2016 17th April 2023 960 WRIT PETITION NO.2310 OF 2017 962 WRIT PETITION NO.3615 OF 2017 963 WRIT PETITION NO.6590 OF 2017 964 WRIT PETITION NO.8183 OF 2017 965 WRIT PETITION NO.10765 OF 2017 966 WRIT PETITION NO.15334 OF 2017 WITH CA/6735/2018 IN WP/15334/2017 967 WRIT PETITION NO.10041 OF 2018 968 WRIT PETITION NO.3062 OF 2019 18th April 2023 969 WRIT PETITION NO.3871 OF 2019 970 WRIT PETITION NO.3872 OF 2019 971 WRIT PETITION NO.9172 OF 2019 ::: Uploaded on - 06/02/2023 ::: Downloaded on - 06/02/2023 11:46:48 ::: {2} common order 972 WRIT PETITION NO.9247 OF 2019 973 WRIT PETITION NO.9424 OF 2019 WITH WP/4056/2021 WITH WP/9511/2019 974 WRIT PETITION NO.10256 OF 2019 WITH CA/11704/2019 IN WP/10256/2019 975 WRIT PETITION NO.10439 OF 2019 977 WRIT PETITION NO.11492 OF 2019 WITH CA/13934/2019 IN WP/11492/2019 978 WRIT PETITION NO.12036 OF 2019 983 WRIT PETITION NO.1370 OF 2021 19th April 2023 984 WRIT PETITION NO.4593 OF 2021 985 WRIT PETITION NO.4688 OF 2021 WITH WP/4733/2021 986 WRIT PETITION NO.4700 OF 2021 987 WRIT PETITION NO.4740 OF 2021 988 WRIT PETITION NO.5321 OF 2021 989 WRIT PETITION NO.6084 OF 2021 990 WRIT PETITION NO.8866 OF 2021 991 WRIT PETITION NO.9379 OF 2021 992 WRIT PETITION NO.10727 OF 2021 WITH WP/2079/2020 WITH WP/10674/2021 WITH CA/5429/2020 IN WP/12598/2019 WITH CA/9946/2022 IN WP/10727/2021 WITH CA/10904/2022 IN WP/10727/2021 WITH CA/ 11812/2021 IN WP/2079/2020 WITH WP/11089/2021 WITH WP/10427/2019 WITH WP/12598/2019 WITH WP/13897/2019 WITH CP/758/2019 IN WP/8488/2018 994 WRIT PETITION NO.12741 OF 2021 995 WRIT PETITION NO.12771 OF 2021 998 WRIT PETITION NO.13606 OF 2021 1000 WRIT PETITION NO.13768 OF 2021 1001 WRIT PETITION NO.14757 OF 2021 1002 WRIT PETITION NO.2224 OF 2022 WITH WP/2170/2022 20th April 2023 1003 WRIT PETITION NO.2946 OF 2022 ::: Uploaded on - 06/02/2023 ::: Downloaded on - 06/02/2023 11:46:48 ::: {3} common order 1004 WRIT PETITION NO.7771 OF 2022 1005 WRIT PETITION NO.8095 OF 2022 WITH WP/6276/2022 WITH WP/7863/2022 WITH WP/7925/2022 WITH CA/14963/2022 IN WP/7925/2022 1006 WRIT PETITION NO.11025 OF 2022 1007 WRIT PETITION NO.12028 OF 2022 1008 WRIT PETITION NO.12118 OF 2022 1009 WRIT PETITION NO.180 OF 2023 1010 WRIT PETITION NO.192 OF 2023 1011 COMMERCIAL ARBITRATION APPEAL NO.1 OF 2019 1012 WRIT PETITION NO.5443 OF 2007 [S.G. CHAPALGAONKAR] [MANGESH S. PATIL] JUDGE JUDGE grt/-
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