Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(1) in The Goa, Housing Board Act, 1968 (1)[Every member shall hold office during the pleasure of the Government and shall be eligible for renomination] [Substituted by Amendment Act 32 of 2001.].
