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[Cites 0, Cited by 0] [Section 676] [Entire Act]

State of Bihar - Subsection

Section 676(a) in Civil Court Rules of the High Court of Judicature at Patna

(a)A plus and minus memorandum in the form prescribed by rule 671, but including the figures of the Subordinate Courts, as well as those of the District Judge's own Court, shall be appended to the Statement of Deposit Receipts.