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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(12) in Pharmacy Council of India Regulations, 1952

(12)Any question relating to the interpretation of these regulations, not being a dispute regarding an election shall be referred to the President of the Pharmacy Council of India whose decision on such question shall be final.APPENDIX 'B'[See Regulation 73 (2)]