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[Cites 0, Cited by 0] [Section 37A(1A)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(1A)(h) in The Prevention of Food Adulteration Rules, 1955

(h)instruction for use of measuring scoop (level or heaped) and the quantity per scoop (scoop to be given with the pack);