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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(3)(b) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(b)to permit Inspectors appointed by the Board from amongst the registered practitioners in this behalf to attend and be present at all or any of the qualifying or prior examinations.