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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(iii) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(iii)to conduct innovative experiments in educational technologies, teaching and learning methods and to collaborate with national and international institutions to offer joint programmes recognised by the Regulatory Bodies, to constantly improve the delivery of education and to achieve international standards of education;