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Union of India - Section

Section 36 in The Babasaheb Bhimrao Ambedkar University Act, 1994

36. Constitution of Committees. -

Where any authority of the University is given power by this Act or the Statutes to appoint Committees, such Committees shall, save as otherwise provided, consist of the members of the authority concerned and of such other person, if any, as the authority in each case may think fit.