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Bombay High Court

Mac Impex vs Benin Negoce Et Commerce International ... on 21 February, 2020

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                                 IA/1/2020
                                     In
                               COMS/853/2018

 Mac Impex                                                  ....Petitioner
             V/S
 Benin Negoce Et Commerce International (bnci), ....Respondent

Sarl And 4 Ors Mr. Bhupesh Dhumatkar i/b Ms. Alisha Pinto for Plaintiff None for Defendant CORAM : A. K. MENON, J DATE : 21st February, 2020 P.C. :

Not on board. Taken on board upon mentioning. Time granted to file Affidavit in Reply in course of the day.
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