Bombay High Court
Mac Impex vs Benin Negoce Et Commerce International ... on 21 February, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IA/1/2020
In
COMS/853/2018
Mac Impex ....Petitioner
V/S
Benin Negoce Et Commerce International (bnci), ....Respondent
Sarl And 4 Ors Mr. Bhupesh Dhumatkar i/b Ms. Alisha Pinto for Plaintiff None for Defendant CORAM : A. K. MENON, J DATE : 21st February, 2020 P.C. :
Not on board. Taken on board upon mentioning. Time granted to file Affidavit in Reply in course of the day.
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