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[Cites 0, Cited by 0] [Section 420(1)] [Section 420] [Entire Act]

State of Odisha - Subsection

Section 420(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)assign the number by which any premises shall be known and also direct, by written notice, requiring the owner of such premises either to put or paint a number so assigned on such premises either to put or paint a number so assigned on such premises in such position and in such as may be specified in such notice.