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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(ii) in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019

(ii)inform the bond officer immediately if the one-time-lock is not found intact, and refuse the unloading of the goods;