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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(7) in Goa Prisons Rules, 2006

(7)In the heading of the History Ticket of every prisoner, the Medical Officer shall enter, or have entered under his supervision the following:(i)The prisoner's weight on admission;(ii)His state of health; whether tested for H.I.V.?(iii)The class of labour for which he is fit, if sentenced to labour;(iv)Whether he has been protected by vaccination or inoculation for smallpox.