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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(13) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(13)Subject to the directions of Government the Inspector General of Police may by general or special order authorise any Police Officer either singly or with another Police Officer, and accompanied or unaccompanied by subordinate Police Officers, to interview any internee.