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[Cites 0, Cited by 0] [Section 203] [Entire Act]

State of Rajasthan - Subsection

Section 203(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)adequate number of differential ground fault circuit breakers are installed for every electrical distribution systems and its sub-systems used at an excavation or tunneling work and the sensitivity of each of circuit breaker is adjusted in accordance with the requirement setout in accordance with the relevant national standards;