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[Cites 0, Cited by 0] [Section 32(32)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(32)(32) in The Railway Protection Force Rules, 1987

32.1.1The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] in charge of administration shall assist the Director-General in looking after all the matters connected with the administration of the Force and shall attend to such other duties as may be entrusted to him by the Director-General.