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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. (Regulation Of Building Operations) Act, 1958

(1)Any order made under sub-section (2) of Section 7 refusing or granting any permission shall, subject to the provisions of sub-section (2) be final and shall not be questioned in any Court.