(2)Every person seeking permission under sub-section (1) shall make an application in writing to such authority, in such form , containing such particulars and on payment of such fee, not exceeding Rs. 10/- may be prescribed:Provided that no permission under sub-section (1) shall be necessary for erection of any thatched structure, tin shed or tile shed without brick wall covering an area not exceeding 750 square feet:Provided further that the State Government may by order exempt any structure or building of any class of structures or buildings from the operation of the provisions of this Section.
