Section 10(2) in Oil Industry Development Board Employees (Death-cum-Retirement) Gratuity Rules, 1983
(2)The period of break in service between the date of dismissal, removal or compulsory retirement, as the case may be, and the date of reinstatement and the period of suspension, if any shall not count unless regularised as duty or leave by a specific order of the authority which passed the orders of reinstatement.
