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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)At each polling station, there shall be set up one or more voting compartments as the State Election Commission may direct, from time to time, in which electors can record their votes screened from observation.