Tripura High Court
Party Name : Priya Ranjan Debbarma vs The State Of Tripura & Ors on 13 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000233/2016 Party Name : PRIYA RANJAN DEBBARMA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS Learned counsel, Mr. P. Roy Barman for the petitioner is present. Learned counsel, Mr. D.C. Nath for respondent Nos.2 to 4 submits that in WP(C) No.227 of
2016 the respondents could not submit the counter affidavit and, therefore, he prays for 4(four) weeks@@@@@ time to file counter affidavit. Learned Addl. G.A., Ms. A.S. Lodh for the State-respondents also prays for 4(four) weeks @@@@@ time to file counter affidavit.
Prayers are allowed.
List it on 06.04.2017.
Download Date: 8-05-2017 15:05 1/1