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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Assam - Subsection

Section 125(1)(d) in Guwahati Metropolitan Development Authority Act, 1985

(d)all legal proceedings instituted by or against the Guwahati Development Authority may be continued or enforced by or against the Guwahati Metropolitan Development Authority;