Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 292(3)] [Section 292] [Entire Act] State of West Bengal - Subsection Section 292(3)(ii) in The West Bengal Motor Vehicles Rules, 1989 (ii)the distance by which the pole or other thing projects beyond the rear most point of the motor vehicle does not exceed 183 centimetres; and