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[Cites 0, Cited by 5] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(i) in The Insurance Regulatory and Development Authority Act, 1999

(i)control and regulation of the rates, advantages, terms and conditions that may be offered by insurers in respect of general insurance business not so controlled and regulated by the Tariff Advisory Committee undersection 64U of the Insurance Act, 1938 (4 of 1938);