Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 18] [Entire Act] Union of India - Subsection Section 18(5) in The National Council For Teacher Education Act, 1993 (5)The Council may confirm or reverse the order appealed against.[CHAPTER IV-A] Temporary Provisions For Recognition Of Certain Institutions
