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State of Chattisgarh - Section

Section 184 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

184. Form work.

- The employer shall ensure at a construction site of building or other construction work that
(a)all form works are properly designed keeping in view the safety of building workers, building or structures;
(b)a responsible person for structural frame and form work : -
(i)inspects and examines the material, timber, structural steel and scaffolding for its strength and suitability before being taken into use;
(ii)lays down procedures to cover all stages of such structural frame and form work;
(iii)supervises such structural frame and form work;
(iv)take all necessary steps or measures to correct any situation with a view to prevent accident or dangerous occurrence during performances of such structural frame and form work.