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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

(1)Qualifying tests in the following subjects shall be conducted by the President and the maximum marks allotted to each of them shall be as follows, namely :
(i) First aid 10
(ii) Weapon Training 10
(iii) Equitation Training 10
(iv) Regional language 20
(v) Hindi 20
(vi) Use and Maintenance of mechanised equipment 20
(vii) Swimming 10
The syllabus for the qualifying tests shall be as specified in Part II of the First Schedule.]