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[Cites 0, Cited by 0] [Section 166] [Entire Act]

Bengal Presidency - Subsection

Section 166(b) in Police Regulations, Bengal , 1943

(b)The rally shall be used when it is necessary to summon officers within earshot, e.g., to call beat constables to a particular point. On hearing the call, all ranks shall move as quickly as possible to the point where it is being blown.