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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1)(d) in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

(d)a person of Indian origin who has migrated from Pakistan, Myanmara, Sri Lanka, East African countries of Kenya, Uganda, the United Republic of Tanzania, Zambia, Malawi, Zaire, Ethiopia and Vietnam, with the intention of permanently settling in India: