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State of Rajasthan - Section

Section 32AA in The Rajasthan Administrative Service Rules, 1954

32AA. Appointments of Officers of the Indian Administrative Service to cadre posts.

- A vacant post in cadre of the Service may be filled temporarily by Government by the appointment thereto of an Officer of the Rajasthan cadre of the Indian Administrative Service provided that no such appointment shall be continued beyond a period of six months without obtaining the concurrence of the Commission.