Patna High Court - Orders
North Bihar Power Distribution Co. Ltd. vs M/S Muzaffarpur Vidyut Vitran Limited ... on 18 April, 2025
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
REQUEST CASE No.102 of 2023
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North Bihar Power Distribution Co. Ltd.
... ... Petitioner/s
Versus
M/s Muzaffarpur Vidyut Vitran Limited (Erstwhile M/s Essel Vidyut Vitran
(Muzaffarpur) Limited)
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Vaibhava Veer Shanker, Advocate
For the Respondent/s : Mr. Chitranjan Sinha, Sr. Advocate
Mr. Arun Kumar, Advocate
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
ORAL ORDER
3 18-04-2025Mr. Arun Kumar, learned Advocate has appeared on behalf of respondent nos. 1 and 2, who would like to put in his response to this petition.
2. Let this case be listed under the appropriate heading on 9th of May, 2025.
(Ashutosh Kumar, ACJ) krishna/-
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