Supreme Court - Daily Orders
Moti Babu Agarwal (D) Thr. Lrs. vs Additional District Judge . on 2 March, 2016
Author: N.V. Ramana
Bench: N.V. Ramana
ITEM NO.16 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Diary No(s).
12147/2015
(Arising out of impugned final judgment and order dated 16/01/2013
in WA No. 37485/2002 passed by the High Court of Judicature at
Allahabad)
MOTI BABU AGARWAL (D) THR. LRS. Petitioner(s)
VERSUS
ADDITIONAL DISTRICT JUDGE AND ORS. Respondent(s)
(Office report for directions)
Date : 02/03/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE N.V. RAMANA
[IN CHAMBERS]
For Petitioner(s) Mr. Rohit Sthalekar,Adv.
Mr. T. Mahipal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Rohit Sthalekar, learned counsel appearing for petitioner seeks permission to withdraw the special leave petition.
Permission is granted.
The special leave petition is accordingly dismissed as withdrawn.
Signature Not Verified Digitally signed by SAPNA BISHT Date: 2016.03.02 17:07:02 IST Reason:(SAPNA BISHT) (S.S.R. KRISHNA) SR.P.A. ASSISTANT REGISTRAR