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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(5) in The Central Reserve Police Force Rules, 1955

(5)The special disability leave to any member of the Force may be granted by the Government in accordance with the provisions of the Fundamental Rule 83 read with serial No. 26 of Appendix 4 thereof.