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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5)(c) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(c)the guarantee fee shall be one-time fee of the amount guaranteed for each project which shall be payable after approval and before signing of guarantee agreement.